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Union of India - Section

Section 4 in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019

4. Maintenance of Live Register.

- The Council shall maintain the Indian Nurses Register in electronic/physical form and for this purpose enrol all categories of nursing personnel and collate the data in order to achieve the mandate of maintaining the Live Register. The process of enrolment is as follows:
(i)All Registered Nurses would ensure that their names are duly captured in the nearest available agency (health/nursing educational institutions/establishments) set up by the Council or the concerned SNRC as the case may be as per the NRTS plan by SNRC.
(ii)Data would be entered and uploaded after Aadhar based bio-metric authentication in a online real time basis.
(iii)For this purpose the Registered Nurse would be required to submit the requisite documents such as Class X certificate or equivalent certificate authenticating the date of birth, certificates of nursing educational qualifications and SNRC registration certificate only for verification and for uploading the scanned images of certificates.
(iv)After due verifications and approval by the SNRC and on being enrolled in Indian Nurses Register, the concerned Nurses shall be provided with a Nurse Unique Identity Card (NUID) and Nurse & Midwife Register Passbook.