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[Cites 0, Cited by 0] [Section 367A] [Entire Act]

Union of India - Subsection

Section 367A(3) in Rules of Procedure and Conduct of Business in Lok Sabha

(3)A member who is not able to cast one's own vote by pressing the button provided for the purpose due to any reason considered sufficient by the Speaker, may, with the permission of the Speaker, have the vote recorded verbally by stating whether she or he is in favour of or against the motion, before the result of the Division is announced.