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[Cites 0, Cited by 0] [Section 150] [Entire Act]

State of Tamilnadu - Subsection

Section 150(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)A Controller of Examinations, not below the rank of Joint Registrar of Co-operative Societies in the Co-operative Department or not below such rank in other departments appointed by the Government, shall assist the Recruitment Bureau for the State in the conduct of written examinations.