Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Telangana - Subsection Section 35(e) in Telangana State Electrical Licensing Regulations, 2018 (e)A Contractor's license shall not be granted to any holder of certificate of Competency whilst he is in the employee of a Licensed Electrical Contractor or Anywhere else.
