Section 4(i) in The Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/Scheduled Tribes in Rajasthan, 1971
(i)[ Provided that the applicant's parents are not paying Income tax. [Added by Notification No. F. 20/E & E/SWD/74/Rules/55638 dated 19-8-78.]
