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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(e) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(e)[ Cost wholly or partly of hearing aid or artificial limb (including cost of replacing a limb) or calipers.] [Substituted vide Notification No. F. 12(12) F. D. (Gr. 2)/82 dated 27-12-1982 [1-1-1983].]