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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Bureau of Indian Standards Rules, 2018

(2)The Selection Committee shall consist of the following persons, namely:-
(i) Secretary to the Government of India in theMinistry or the Department having administrative control of theBureau; -Chairman
(ii) Secretary to the Government of India in theDepartment of Science and Technology; -Member
(iii) Nominee of the Government of India in theDepartment of Personnel and Training; -Member
(iv) An outside expert of eminence from the relevantfield to be nominated by the Central Government. -Member