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[Section 8]
[Entire Act]
Union of India - Subsection
Section 8(2) in The Bureau of Indian Standards Rules, 2018
| (i) | Secretary to the Government of India in theMinistry or the Department having administrative control of theBureau; | -Chairman |
| (ii) | Secretary to the Government of India in theDepartment of Science and Technology; | -Member |
| (iii) | Nominee of the Government of India in theDepartment of Personnel and Training; | -Member |
| (iv) | An outside expert of eminence from the relevantfield to be nominated by the Central Government. | -Member |