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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3)(i) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(i)State-wide Common Merit List: The list shall include candidates 1 irrespective of whether one belongs to any category of reservation quota or not, basing on the marks obtained in the PECET.