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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2) in Assam Judicial Service Rules, 2003

(2)The High Court may arrange Refresher Course for officers of all cadres from time to time. The Judicial Officer may also be deputed for Training/ Refresher outside the State or outside the country in consultation with the State Govt.