Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 8]

Himachal Pradesh High Court

Lakshmi Dutt And Others vs . Hrtc & Another on 12 October, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Lakshmi Dutt and others vs. HRTC & Another CWP No. 7103 of 2022 .

12.10.2022 Present: Mr. Surender Sharma, Advocate, for the petitioners.

Mr. Vikas Rajput, Advocate, for respondent No.1.

Ms. Suchitra Sen, Advocate, for respondent No.2.

r CWP No. 7103/2022 & CMP No. 14193/2022 Notice. Mr. Vikas Rajput and Ms. Suchitra Sen, learned counsel, appear and accept service of notice on behalf of respondent No.1 and respondent No.2, respectively.

Reply-affidavit on behalf of the respondents to be filed by the next date.

It will be open for the petitioners to apply under the fresh advertisement dated 24.09.2022.

Stand over till 02.11.2022.




                                                              ( A.A. Sayed )
                                                               Chief Justice




             12th October, 2022                        ( Jyotsna Rewal Dua )
                   (priti)                                    Judge




                                                    ::: Downloaded on - 12/10/2022 20:04:42 :::CIS