Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Maharashtra - Subsection Section 68(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (1)to make arrangements for the housing and messing of students, in close coordination with the Associate Deans of the respective colleges/institutions;
