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State of Gujarat - Section

Section 2 in Gujarat State Guarantees (Amendment) Act, 1975

2. Amendment of section 2 of Guj. XXII of 1963.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963.), for the letters and figures "Rs. 7,50,00,00,000". the letters and figure; "Rs. 1000,00,00,000" shall be substituted.