Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

(b)The distributor shall maintain a register giving the details of names and addresses of persons registered for obtaining liquefied petroleum gas connection.