Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 74 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

74. When applications should be submitted.

(1)Application for ordinary leave required shall ordinarily be submitted at least one month before the date from which leave is required.
(2)Applications which do not satisfy the requirements of this Regulations may be refused without reason being given.