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State of Punjab - Section

Section 22 in Punjab Boiler Operation Engineers' Rules, 2001

22. Capabilities of holders of certificates.

(1)The Certificate of proficiency as Boiler Operation Engineer shall qualify the holder thereof to be incharge of a Boiler or Boilers of any type and size :Provided that the boilers are so installed that each boiler is installed at a distance of not more than one hundred metres from the other.
(2)The holder of a certificate of proficiency as a Boiler Operation Engineer shall, for all intents and purposes, be deemed to have fulfilled the requirements of rule 4 of the Punjab Boiler Attendants Rules, 1961.