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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(2) in Punjab Boiler Operation Engineers' Rules, 2001

(2)The holder of a certificate of proficiency as a Boiler Operation Engineer shall, for all intents and purposes, be deemed to have fulfilled the requirements of rule 4 of the Punjab Boiler Attendants Rules, 1961.