Madhya Pradesh High Court
Firm Parle Agro Pvt. Ltd. vs The State Of Madhya Pradesh on 11 November, 2024
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1 MSA-7-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MSA No. 7 of 2024 (FIRM PARLE AGRO PVT. LTD. AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 11-11-2024 Appellants through their counsel.
List after two weeks, as prayed by learned counsel for the appellants.
(AVANINDRA KUMAR SINGH) JUDGE bks Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 11/12/2024 11:25:26 AM