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[Cites 0, Cited by 0] [Section 52(22)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(22)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)The records relating to the election shall be secured in a container which shall be affixed with the seal of the Election Officer and of the candidates or their election agents, who desire to affix their seals.