Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(26) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010 (26)'The Academic Authority under the Act' means The State Council for Educational Research and Training, Hyderabad, Andhra Pradesh.
