Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(a) in Bihar Centenary Journalism Award Rules, 2012 (a)This awards would be presented to the journalists once every financial year either at state headquarters or in any other place in the state on the occasion of "Press Day".
