Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(a) in Rajasthan Factories Rules, 1951 (a)The diameter of such pipes shall not exceed [50 mms.] [Substituted by No. 1. dated 24.3.1979.] and in the case of pipes installed after 1st day of January, 1950 the diameter shall not exceed [25 mms.] [Substituted by No. 1. dated 24.3.1979.]:
