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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(2)(x) in Tamil Nadu Combined Development and Building Rules, 2019

(x)The building rules framed/followed under the Municipal corporation act of Madurai, Coimbatore, Trichy, Tirunelveli, Thoothukudi, Thanjavur, Dindigul, Salem, Erode, Tiruppur, Vellore