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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(6)(b) in The Maharashtra State legal Aid and Advice Scheme, 1979

(b)is concerned with the proceedings jointly with some other person or persons whose interests are identical with his and such person or any of such persons is adequately represented in the proceedings; or