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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in Diplomatic and Consular Officers (Fees) Rules, 1949

(1)A copy of the table of fees prescribed-Schedule I shall be affixed and exhibited in a conspicuous place in every Consular Office and shall be open to inspection by all interested persons.