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[Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(8)(d) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(d)a minimum of 1.5 metre strip of land shall be kept open to the sky between the main building and the outhouse;