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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(1)(i) in The Himachal Pradesh Police Act, 2007

(i)approve all postings and transfers of Non-Gazetted Police Officers between the various wings of the police organization, and deputation outside the organisation and for inter-range transfers in all the wings with the prior approval of the Government in accordance with directions in this regard;