Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Punjab - Subsection Section 36(2)(d) in Punjab Boiler Operation Engineers' Rules, 2001 (d)principal types of steam boilers used on lands with special emphasis to industrial boilers and purposes and reasons for which different types of boilers are employed;