Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(7)(n) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015 (n)Impact of variation in foreign exchange rate in case of foreign currency loan taken with due approval and is not capitalized;