Section 25(2) in The West Bengal State Council Of Technical Education Act, 1995.
(2)For the purpose of examination and audit under sub-section (1), an auditor appointed under that sub-section may -(a)require in writing the production before him of any document relating to the Council or the assets thereof which he considers to be necessary for the proper conduct of the audit;(b)require in writing the personal appearance before him of any person accountable for, or having the custody or control of, any such document to answer any question relating thereto; and(c)require any person so appearing before him to submit a statement in writing in respect of any such document.
