Section 25(2)(b) in The West Bengal State Council Of Technical Education Act, 1995.

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(b) in The West Bengal State Council Of Technical Education Act, 1995.

(b)require in writing the personal appearance before him of any person accountable for, or having the custody or control of, any such document to answer any question relating thereto; and

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State of West Bengal - Subsection

Section 25(2)(b) in The West Bengal State Council Of Technical Education Act, 1995.