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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(1)(h) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(h)if such ramps are provided in basement parking floor the gradient of it should be minimum 1:5 and the height of 2;4 m is to be maintained at the entrance also.