Punjab-Haryana High Court
The State Of Haryana And Others vs Janak Singh And Others on 1 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.1346 of 2011 (O&M)
(L.A.C. No.356 of 2008)
The State of Haryana and others
...... Appellants
Versus
Janak Singh and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. D.D. Gupta, Addl. Advocate General, Haryana and Mr. Ashish Gupta, Asstt. Advocate General, Haryana. None for the land owners.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1714 of 2009, titled as State of Haryana and another Vs. Pala Ram and others.
(RAJESH BINDAL) 01.05.2012 JUDGE sarita