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State of Bihar - Section

Section 13 in Bihar Secretariat Service Rules, 2010

13. Promotion / Appointment to the grade of Deputy Secretary and / or the highest grade of Bihar Secretariat Service.

(1)Vacancies in the grade of Deputy Secretary shall be filled by promotion from the grade of Under Secretary. Promotion to higher grade from Deputy Secretary shall be given from the grade of Deputy Secretary.
(2)Persons appointed and working as Deputy Secretary of Joint Cadre of Assistants of Secretariat and Attached Offices on the appointed day shall be deemed to be automatically included in this grade.
(3)Their shall be following members in the departmental promotion committee for considering and recommending for promotion to the grade of Deputy Secretary and / or other higher grade from the grade of Under Secretary-
(i) Chairman, Bihar Public Service Commission orMember of Commission nominated by him - Chairman.
(ii) Principal Secretary / Secretary, Personnel andAdministrative Reforms Department. - Member.
(iii) An Officer of Finance Department not below therank of Joint Secretary - Member.
(iv) Senior In-Charge of establishment of BiharSecretariat Service, Personnel and Administrative ReformsDepartment - Member.
(v) An Officer of SC / ST nominated by Personnel andAdministrative Reforms Department. - Member.