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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(3) in Bihar Secretariat Service Rules, 2010

(3)Their shall be following members in the departmental promotion committee for considering and recommending for promotion to the grade of Deputy Secretary and / or other higher grade from the grade of Under Secretary-
(i) Chairman, Bihar Public Service Commission orMember of Commission nominated by him - Chairman.
(ii) Principal Secretary / Secretary, Personnel andAdministrative Reforms Department. - Member.
(iii) An Officer of Finance Department not below therank of Joint Secretary - Member.
(iv) Senior In-Charge of establishment of BiharSecretariat Service, Personnel and Administrative ReformsDepartment - Member.
(v) An Officer of SC / ST nominated by Personnel andAdministrative Reforms Department. - Member.