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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1) in Jammu & Kashmir Legislative Assembly Secretariat Right To Information Rules, 2012

(1)The Speaker, J&K Legislative Assembly shall designate a Public Information Officer having the rank not below Deputy Secretary and an Assistant Public Information Officer having the rank not below Under Secretary ;