Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 158 in Tamil Nadu Co-operative Societies Rules, 1988 158. Declaration by members of lift irrigation society. - The declaration to be made under clause (a) of sub-section (1) of section 105 shall be in Form No. 45.
