Gujarat High Court
Harshit Indravadan Talati vs Legal Heirs Of Ambalal Patel Huf on 22 February, 2018
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/7744/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7744 of 2016
With
SPECIAL CIVIL APPLICATION NO. 7745 of 2016
TO
SPECIAL CIVIL APPLICATION NO. 7748 of 2016
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HARSHIT INDRAVADAN TALATI ....Petitioner
Versus
LEGAL HEIRS OF AMBALAL PATEL HUF
AND OTHERS ....Respondents
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Appearance:
SPECIAL CIVIL APPLICATION NO. 7744 of 2016
MR ANSHIN DESAI, SENIOR ADVOCATE with
MS VENU NANAVATY, ADVOCATE for
MR MOHMEDSAIF HAKIM, ADVOCATE for the Petitioner
MR SHALIN MEHTA, SENIOR ADVOCATE with
MR.PARTH CONTRACTOR, ADVOCATE for the Respondent No. 1.3
MR MEHUL S SHAH, SENIOR ADVOCATE with
MR JENIL M SHAH, ADVOCATE for the Respondent No. 1.4
MR ANAL S SHAH, ADVOCATE for the Respondents No. 2 - 3
MR MIHIR JOSHI, SENIOR ADVOCATE with
MS ARCHANA R ACHARYA, ADVOCATE for the Respondents No. 4 - 8
Respondents No. 1.1 - 1.2 are served.
SPECIAL CIVIL APPLICATION NO. 7745 of 2016
MR ANSHIN DESAI, SENIOR ADVOCATE with
MS VENU NANAVATY, ADVOCATE for
MR MOHMEDSAIF HAKIM, ADVOCATE for the Petitioner
MR SHALIN MEHTA, SENIOR ADVOCATE with
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C/SCA/7744/2016 ORDER
MR.PARTH CONTRACTOR, ADVOCATE for the Respondent No. 1.3
MR MEHUL S SHAH, SENIOR ADVOCATE with
MR JENIL M SHAH, ADVOCATE for the Respondent No. 1.4
MR ANAL S SHAH, ADVOCATE for the Respondents No. 2 - 3
MR TARAK DAMANI, ADVOCATE for the Respondents No. 4
MR NIKITA S BAROT, ADVOCATE for the Respondents No. 5
MR MIHIR JOSHI, SENIOR ADVOCATE with
MS ARCHANA R ACHARYA, ADVOCATE for the Respondents No. 6
Respondents No. 1.1 - 1.2 are served.
SPECIAL CIVIL APPLICATION NO. 7746 of 2016
MR ANSHIN DESAI, SENIOR ADVOCATE with
MS VENU NANAVATY, ADVOCATE for
MR MOHMEDSAIF HAKIM, ADVOCATE for the Petitioner
MR SHALIN MEHTA, SENIOR ADVOCATE with
MR.PARTH CONTRACTOR, ADVOCATE for the Respondent No. 1.3
MR MEHUL S SHAH, SENIOR ADVOCATE with
MR JENIL M SHAH, ADVOCATE for the Respondent No. 1.4
MR MIHIR JOSHI, SENIOR ADVOCATE with
MS ARCHANA R ACHARYA, ADVOCATE for the Respondents No. 2-6
Respondents No. 1.1 - 1.2 are served.
SPECIAL CIVIL APPLICATION NO. 7747 of 2016
MR ANSHIN DESAI, SENIOR ADVOCATE with
MS VENU NANAVATY, ADVOCATE for
MR MOHMEDSAIF HAKIM, ADVOCATE for the Petitioner
MR SHALIN MEHTA, SENIOR ADVOCATE with
MR.PARTH CONTRACTOR, ADVOCATE for the Respondent No. 1.3
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C/SCA/7744/2016 ORDER
MR MEHUL S SHAH, SENIOR ADVOCATE with
MR JENIL M SHAH, ADVOCATE for the Respondent No. 1.4
MR ANAL S SHAH, ADVOCATE for the Respondents No. 2 - 3
MR TARAK DAMANI, ADVOCATE for the Respondents No. 4
MR NIKITA S BAROT, ADVOCATE for the Respondents No. 5
MR MIHIR JOSHI, SENIOR ADVOCATE with
MS ARCHANA R ACHARYA, ADVOCATE for the Respondents No. 6
Respondents No. 1.1 - 1.2 are served.
SPECIAL CIVIL APPLICATION NO. 7748 of 2016
MR ANSHIN DESAI, SENIOR ADVOCATE with
MS VENU NANAVATY, ADVOCATE for
MR MOHMEDSAIF HAKIM, ADVOCATE for the Petitioner
MR SHALIN MEHTA, SENIOR ADVOCATE with
MR.PARTH CONTRACTOR, ADVOCATE for the Respondent No. 1.3
MR MEHUL S SHAH, SENIOR ADVOCATE with
MR JENIL M SHAH, ADVOCATE for the Respondent No. 1.4
MR ANAL S SHAH, ADVOCATE for the Respondents No. 2 - 3
MR NIKITA S BAROT, ADVOCATE for the Respondents No. 5
MR MIHIR JOSHI, SENIOR ADVOCATE with
MS ARCHANA R ACHARYA, ADVOCATE for the Respondents No. 6
Respondents No. 1.1 - 1.2, 4 are served.
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 22/02/2018
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C/SCA/7744/2016 ORDER
ORAL ORDER
1. Heard learned advocates for the respective parties at length.
2. Arguments are concluded.
3. Judgment / Order is reserved.
(PARESH UPADHYAY, J.) SHRIJIT PILLAI/96 Page 4 of 4