Bombay High Court
Ernst And Young Llp (Earlier Known As ... vs V.P.Sharma And 4 Ors on 19 July, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION(COMPANY PETN.) NO. 15 OF 2018
In
COMPANY PETITION 454 OF 2016
Dalmia Refractories Limited,(formerly Known ....PETITIONER
As Shri Nataraj Ceramic And Chemical
Industries Ltd.)
V/S
M/s Vadraj Cement Ltd, Earlier Known As Abg
....RESPONDENT
Cement Ltd. And 9 Others WITH CONTEMPT PETITION(COMPANY PETN.) NO. 17 OF 2018 In COMPANY PETITION 863 OF 2015 Beumer Technology India Pvt Ltd ....PETITIONER V/S Vadraj Cement Limited(formerly Known As ....RESPONDENT Abg Cement Ltd) And 4 Ors WITH CONTEMPT PETITION(COMPANY PETN.) NO. 7 OF 2018 In COMPANY PETITION 745 OF 2015 Ernst And Young Llp (earlier Known As Ernst ....PETITIONER And Young Pvt. Ltd.) V/S V.p.sharma And 4 Ors ....RESPONDENT Page 1/2 ::: Uploaded on - 20/07/2024 ::: Downloaded on - 28/07/2024 00:39:18 ::: WITH CONTEMPT PETITION(COMPANY PETN.) LODGING NO. 4 OF 2017 In COMPANY PETITION 229 OF 2015 Masyc Projects Pvt. Ltd. ....PETITIONER V/S V. P. Sharma Managing Director Of Vadraj ....RESPONDENT Cement Ltd (formerly Konwn As Abg Cement Ltd) WITH COMPANY APPLICATION LODGING NO. 309 OF 2019 In CONTEMPT PETITION(COMPANY PETN.) 15 OF 2018 Asesh Jyoti Dutta And Another ....PETITIONER V/S Vadraj Cement Ltd. And 9 Others ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 19th July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/07/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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