Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 9 in The State Of Himachal Pradesh Act, 1970 9. Provision as to sitting members. [Omitted by Act 15 of 1971, Section 2 (w.e.f. 5-1-1971).]The Legislative Assembly
