Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2) in The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017

(2)It shall be deemed to have come into force on the 8th day of July, 2017.