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State of Jammu-Kashmir - Section

Section 1 in The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017

1. Short title and commencement.

(1)This Act may be called the Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017.
(2)It shall be deemed to have come into force on the 8th day of July, 2017.