Section 2(8AA) in The Howrah Municipal Corporation Act, 1980
(8AA)[ "District Planning Committee" means the District Planning Committee constituted under sub-section (1) of section 3 of the West Bengal District Planning Committee Act, 1994, and includes the Siliguri Sub-Division Planning Committee;] [Clauses (8AA) and (8AAA) inserted by W.B. Act 11 of 1999.]
