Section 26(1)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

(iii)Two members to be elected by the Board from amongst the elected members referred to in Class B of sub-section (1) of section 12;

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