Section 26(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975
(1)There shall be a Finance Committee consisting of:-(i)The Chairman of the Board- Ex-officio Chairman;(ii)Director of Accounts or his nominee not below the rank of a Deputy Director of Accounts;(iii)Two members to be elected by the Board from amongst the elected members referred to in Class B of sub-section (1) of section 12;(iv)Two members to be elected by the Board from amongst the nominated members referred to in Class C of sub-section (1) of section 12.
