Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(i) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(i)Wilfully bringing false accusation against any member of the staff or any inmate;