Section 225 in High Court of Chhattisgarh Rules, 2005
225.
(1)On payment of ordinary copying fee, endeavour shall be made that copy applied for is issued within 48 hours from the date of receipt of the application.(2)On payment of double copying fee. the copies applied any time during court hours shall be issued on the same day or latest within 24 hours from the time of receiving the application.
