Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 225] [Entire Act] State of Chattisgarh - Subsection Section 225(2) in High Court of Chhattisgarh Rules, 2005 (2)On payment of double copying fee. the copies applied any time during court hours shall be issued on the same day or latest within 24 hours from the time of receiving the application.
