Section 9C in Jammu and Kashmir Panchayati Raj Rules, 1996
9C. [ [Inserted vide SRO 181 dated 17-6-2004.]
For candidates contesting election to Panch seats reserved for the Scheduled Castes or Scheduled Tribes, the nomination paper shall be accompanied by a certificate issued by the competent authority that he belongs to Scheduled Castes or Scheduled Tribes, as the case may be.]
