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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(3) in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

(3)Higher scale of pay and Personal Scale of pay as mentioned in Appendix A-2 and A-3 respectively shall be allowed to the Assistant Engineers, in individual cases in accordance with the criteria laid down in the orders of the Government issued from time to time.