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State of Uttar Pradesh - Section

Section 22 in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

22. Scale of pay.

(1)The scales of pay admissible to a person appointed to a post in the cadre of the service shall be such as may be determined by the Government from time to time.
(2)The scales of pay shall, until orders verifying the same under sub-rule (1) are passed and unless the Government servant opts for the old scale be as shown in Appendix "A-1".
(3)Higher scale of pay and Personal Scale of pay as mentioned in Appendix A-2 and A-3 respectively shall be allowed to the Assistant Engineers, in individual cases in accordance with the criteria laid down in the orders of the Government issued from time to time.